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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(a) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(a)ensure that the management of health, safety and environment comprises the activities, resources, processes and the organisation including trained manpower necessary to ensure safe activities;