Supreme Court - Daily Orders
In Re: Harassment &Amp Physical Abuse Of ... vs Supreme Court Bar Association on 31 March, 2015
Bench: Chief Justice, Arun Mishra
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ITEM NO.10 COURT NO.1 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Criminal) No. 92/2014
IN RE: HARASSMENT & PHYSICAL ABUSE OF
AMBIKA DAS, ADVOCATE Petitioner(s)
VERSUS
COMMISSIONER OF POLICE & ORS. Respondent(s)
(With appln. for directions)
Date :31/03/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
By Courts Motion
Mr. Vijay Hansaria, Sr. Adv. (A.C.)
Ms. Sneha Kalita, Adv. (A.C.)
Ms. Shobha, Adv.
Mr. Charuwali Khanna, Adv.
Mr. Avnish Pandey, Adv.
Ms. Debashree, Adv.
Ms. Lakshmi, Adv.
Ms. Akanksha Kaushik, Adv.
Mr. Radhav Pandey, Adv.
For Petitioner(s)
For Respondent(s) Mr.Siddhath Luthra, Sr. Adv.
Mr. Arjun Dewan, Adv.
Mr. Nitin Saluja, Adv.
Mr. P.K. Dey, Adv.
Mr. R. Balasubramanian, Adv.
Mr. Amarjeet Singh, Adv.
Mr. Pranav Kumar, Adv.
Mr. D.S. Mahra, Adv.
Signature Not Verified
SCBA
Digitally signed by
Ms. Aishwarya Bhati,Adv.
Charanjeet Kaur
Date: 2015.03.31
17:24:50 IST
Mr. Adarsh K. Tiwari, Adv.
Reason:
Mr. T. Gopal, Adv.
Dr. Prithshoyat Singh, Adv.
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SCWLA Dr. Laxmi Shastri, Adv.
Ms. Sudha Pal, Adv.
Ms. Bhawna Singh, Adv.
Mr. Rajesh Singh Chauhan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
After hearing Shri Vijay Hansaria, learned Amicus Curiae, we are of the view that the statement of Mr. Rahul, s/o Mr. Puran Chauhan is necessary to find out the veracity of certain statements made by some of the independent witnesses. Therefore, we now direct Shri D.K. Gupta, Deputy Commissioner of Police, Crime (North) to record the statement of Mr. Rahul in the Supreme Court Mediation Centre at 4:30 p.m. on 01.04.2015. The said statement will also be video-recorded.
Smt. Sneha Kalita, learned Amicus Curiae will be present at the time of the recording of the statement of Mr. Rahul.
The statement so recorded shall be submitted by Shri D.K. Gupta, Deputy Commissioner of Police, Crime (North) in a sealed cover before this Court on the next date of hearing.
Call on 07.04.2015.
[ Charanjeet Kaur ] [ Vinod Kulvi ]
Court Master Asstt. Registrar