Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(2) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012 (2)No business except which is included in the list of business for a meeting of the Board shall be considered at the meeting without the permission of the Chairperson.
