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[Cites 0, Cited by 0] [Section 24(7)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(7)(d) in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002

(d)advise the Authority as soon as an insurer has notified that it intends to decline indemnity in respect of a claim under the policy.