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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(4)(iv) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(iv)Foreign students studying in India (case to be sponsored by the Ministry of External Affairs/Education. Individual case are to be decided by the Directorate of Estates);