Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Uttar Pradesh - Subsection Section 33(4) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005 (4)The Commission shall, after holding such enquiry as it deems fit, make its recommendation to the Visitor.
