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State of Uttar Pradesh - Section

Section 14 in U.P. Janhit Guarantee Rules, 2011

14. Recovery of penalty. -

(1)On receiving the order of imposition of penalty under sub-rule (4) of Rule 13, the drawing and disbursing officer shall recover the amount of penalty from the next salary of the designated officer or the first appeal officer, as the case may be, and shall deposit in the following head of account:"0070 - Other Administrative Services -