Orissa High Court
Essel Mining And Industries vs ) The Sub Registrar on 12 September, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.17322 of 2025
Essel Mining And Industries ..... Petitioner
Ltd, Kolkata
Represented By Adv. - M/s
Sanjit Mohanty(sr.adv.),
Ipsit Aurobindo Acharya
-versus-
1) The Sub Registrar, Bonai, ..... Opposite Parties
Sundergarh
2) The Collector And Dist. Represented By Adv. -
Amgistrate,sundargarh Mr.G.Mohanty, SC
3) The Dist. Sub Registrar,sundargarh
4) The Principal Accountant
General,bbsr
5) The Deputy Director Mines,koira
Circle
6) The Director Of Mines.,bbsr
7) State Of Odisha
8) State Of Odisha
CORAM:
MR. JUSTICE ANANDA CHANDRA BEHERA
ORDER
12.09.2025 Order No.
04. 1. This matter is taken up through hybrid mode.
2. The learned Sr.Counsel for the Petitioner and the learned standing counsel for the State are present.
3. The learned standing counsel for the State serve the copy of the counter on the learned Sr. Counsel for the Petitioner today.
Page 1 of 2.4. List this matter on 14.11.2025 for submission of the rejoinder by the learned Sr.Counsel for the Petitioner.
5. The interim order, which was continuing till today, the same shall continue till next date.
( ANANDA CHANDRA BEHERA) Judge Binayak Signature Not Verified Digitally Signed Signed by: BINAYAK SAHOO Reason: Authentication Location: High Court of Orissa, Cuttack Date: 15-Sep-2025 18:19:41 Page 2 of 2.