Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(1) in Right of Children to Free and Compulsory Education Rules, 2012

(1)The Local Authority shall maintain a record of all children, in its jurisdiction, in such form as prescribed by the Director through a household survey, from their birth till they attain 14 years of age.