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State of Tamilnadu - Section

Section 23 in Tamil Nadu Private Colleges (Regulation) Act, 1976

23. Pay and allowances of teachers and other persons employed in private college to be paid in the prescribed manner.

- The pay and allowances of any teacher or other person employed in any private college shall be paid on or before such day of every month, at such rate and in such manner and by or through such authority, officer or person as may be prescribed.