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Bombay High Court

The General Manager vs Subhash Raosaheb Tanpure And Anr on 9 January, 2023

Author: G.S. Kulkarni

Bench: G.S. Kulkarni

               Digitally
               signed by
               PRAJAKTA
    PRAJAKTA   SAGAR
    SAGAR      VARTAK
    VARTAK     Date:
               2023.01.10
               20:30:38
               +0530

                                                                35-ia 4994-22 in wp 5177-22 to 41 grp

Prajakta Vartak
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                               INTERIM APPLICATION NO. 4994 OF 2022
                                                IN
                                  WRIT PETITION NO. 5177 OF 2022
           The General Manager                                          ..Applicant
                      Vs.
           Subhash Raosaheb Tanpure & Anr.                              ...Respondents
                                               AND
                               INTERIM APPLICATION NO. 4997 OF 2022
                                                IN
                                  WRIT PETITION NO. 4948 OF 2022
           The General Manager                                          ..Applicant
                       Vs.
           Arvind Maruti Shinde                                         ...Respondent
                       And
           State of Maharashtra                                   (Proposed Respondent)
                                               AND
                               INTERIM APPLICATION NO. 5001 OF 2022
                                                IN
                                  WRIT PETITION NO. 5155 OF 2022
           The General Manager                                          ..Applicant
                       Vs.
           Prashant Haribhau Pardeshi                                   ...Respondent
                       And
           State of Maharashtra                                   (Proposed Respondent)
                                               AND
                               INTERIM APPLICATION NO. 5002 OF 2022
                                                IN
                                  WRIT PETITION NO. 4975 OF 2022
           The General Manager                                          ..Applicant
                       Vs.
           Vikram Dinkar Virkar                                         ...Respondent
                       And
           State of Maharashtra                                   (Proposed Respondent)


                                               Page 1 of 2
                                          -------------------------
                                           09 January, 2023
                                                    35-ia 4994-22 in wp 5177-22 to 41 grp

                                AND
                INTERIM APPLICATION NO. 5003 OF 2022
                                 IN
                   WRIT PETITION NO. 4932 OF 2022
The General Manager                                        ..Applicant
            Vs.
Dattatray Eknath Mankumare                                 ...Respondent
                                AND
                INTERIM APPLICATION NO. 5008 OF 2022
                                 IN
                   WRIT PETITION NO. 4846 OF 2022
The General Manager                                        ..Applicant
           Vs.
Irappa Shamrao Sagar                                       ...Respondent
                                AND
                INTERIM APPLICATION NO. 5055 OF 2022
                                  IN
                 WRIT PETITION (L.) NO. 28355 OF 2022
The General Manager                                        ..Applicant
            Vs.
General Secretary BEST Workers Union                       ...Respondent
                            __________
Mr. I. A. Saiyed for Applicants
Mr. Mayuresh Nagle for Respondents.
                                __________
                          CORAM :          G.S. KULKARNI, J.

DATE : JANUARY 09, 2023 P.C.:

1. Stand over to 06 February, 2023.
2. In the meantime, the parties shall not proceed before the Labour Court.

[G.S. KULKARNI, J.] Page 2 of 2

------------------------- 09 January, 2023