Bombay High Court
The General Manager vs Subhash Raosaheb Tanpure And Anr on 9 January, 2023
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
Digitally
signed by
PRAJAKTA
PRAJAKTA SAGAR
SAGAR VARTAK
VARTAK Date:
2023.01.10
20:30:38
+0530
35-ia 4994-22 in wp 5177-22 to 41 grp
Prajakta Vartak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 4994 OF 2022
IN
WRIT PETITION NO. 5177 OF 2022
The General Manager ..Applicant
Vs.
Subhash Raosaheb Tanpure & Anr. ...Respondents
AND
INTERIM APPLICATION NO. 4997 OF 2022
IN
WRIT PETITION NO. 4948 OF 2022
The General Manager ..Applicant
Vs.
Arvind Maruti Shinde ...Respondent
And
State of Maharashtra (Proposed Respondent)
AND
INTERIM APPLICATION NO. 5001 OF 2022
IN
WRIT PETITION NO. 5155 OF 2022
The General Manager ..Applicant
Vs.
Prashant Haribhau Pardeshi ...Respondent
And
State of Maharashtra (Proposed Respondent)
AND
INTERIM APPLICATION NO. 5002 OF 2022
IN
WRIT PETITION NO. 4975 OF 2022
The General Manager ..Applicant
Vs.
Vikram Dinkar Virkar ...Respondent
And
State of Maharashtra (Proposed Respondent)
Page 1 of 2
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09 January, 2023
35-ia 4994-22 in wp 5177-22 to 41 grp
AND
INTERIM APPLICATION NO. 5003 OF 2022
IN
WRIT PETITION NO. 4932 OF 2022
The General Manager ..Applicant
Vs.
Dattatray Eknath Mankumare ...Respondent
AND
INTERIM APPLICATION NO. 5008 OF 2022
IN
WRIT PETITION NO. 4846 OF 2022
The General Manager ..Applicant
Vs.
Irappa Shamrao Sagar ...Respondent
AND
INTERIM APPLICATION NO. 5055 OF 2022
IN
WRIT PETITION (L.) NO. 28355 OF 2022
The General Manager ..Applicant
Vs.
General Secretary BEST Workers Union ...Respondent
__________
Mr. I. A. Saiyed for Applicants
Mr. Mayuresh Nagle for Respondents.
__________
CORAM : G.S. KULKARNI, J.
DATE : JANUARY 09, 2023 P.C.:
1. Stand over to 06 February, 2023.
2. In the meantime, the parties shall not proceed before the Labour Court.
[G.S. KULKARNI, J.] Page 2 of 2
------------------------- 09 January, 2023