Andhra Pradesh High Court - Amravati
Shaik Sofia Begum, vs The State Of Andhra Pradesh on 15 October, 2020
Author: Jitendra Kumar Maheshwari
Bench: Jitendra Kumar Maheshwari
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATS:~ ss (Special Original Jurisdiction) Im =f Gee WEDNESDAY, THE TWENTY FIRST DAY OF OCTOBER TWO THOUSAND AND TWENTY :PRESENT: THE HON'BLE THE CHIEF JUSTICE SRI JITENDRA KUMAR MAHESHWARI WRIT PETITION NO: 6204 OF 2020 Between: ute ™" 1. Shaik Sofia Begum, W/o Madina Saheb, Aged about 40 years, Occ- House Wife, R/o. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 1, House site Palta No.66/2019 . Potnuru Lakshmi, W/o Paidi Raju, Aged about 45 years, Occ- House Wife, R/o. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 3, House site Patta No.71/2019. . Bellana Jaya Lakshmi, W/o Late Satyanarayana, Aged about 40 years, Occ- House Wife, R/o. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 6, House site Patta No.74/2019 4. Bellana Parvathi, W/o Appala Naidu, Aged about 50 years, Occ- House Wife, K/o. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No.8, House site Paita No.76/2019. Nydana Lakshmi, W/o Paidiyya, Aged about 45 years, Occ- House Wife, R/o. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 12, House site Patta No.80/2019. Allada Pavani, W/o Krishna Murthy, Aged about 35 years, Occ- House Wife, R/o. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 4, House site Patta No. 72/2019. FPampana Pushpalatha, W/o Sridhar, Aged about 32 years, Occ- House Wife, Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 5, House site Patta No. 73/2019. . Allada Devi, W/o Srinivasa Rao, Aged about 32 years, Occ- House Wife, R/o. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 22, House site Faita No.69/2019 9. Allada Sujatha, W/o Ananda Rao, Aged about 45 years, Occ- House Wife, R/o. Paradi Village, Bobbili Mandal, vizianagaram District Plot No. 2, House site Patta No.70/2019. 10. Saketi Appala Swamy, S/o Kurmi Naidu, Aged about 61 years, Occ- Cultivation, H/o. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 7, House site Patta No.75/2019. 11.6ellana Sakuntala, W/o Eswara Rao, Aged about 30 years, Occ- House Wife, R/o. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 9, House site Patta No.77/2019. 12.Kella Nooka, W/o Gowri Naidu, Aged about 32 years, Occ- House Wife, R/o. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 10, House site Faita No.78/2019. NO w on o oO ; 13.Palepu Damayanthi, W/o Suryanarayana, Aged about 30 years, Occ- House Vile, R/o. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 11, House site Patta No.79/2019. 14. Uttaravalli Bangaramma, W/o Venkataramana, Aged about 40 years, Occ- House Wife, Rio. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 14, House site Patta No.82/2019. 15. Althi Narayanamma, W/o Trinadha Rao, Aged about 28 years, Occ- House Wife,. R/o. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 15, House site PaitaNo83/2019. 16. Kalisetth Radha, W/o Narayana Rao, Aged abbut 35 years, Occ- House Wife, R/o. Paraii Village, Bobbili Mandal, Vizianagaram District Plot No. 17, House site Patta No.t4/2019. 17.Giridi Ramalakshmi, W/o Nooka Raju, Aged about 32 years, Occ- House Wife, Kk/o. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 20 House site Patta No.80/2019. 18. Uttaravalli Daadithalli, W/o Gowri Naidu, Aged about 27 years, Occ- House Wife, R/o. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 23, House site - Patta No.67/2019 19.Konchada Venkat Lakshmi, W/o Satyam, Aged about 45 years, Occ- House Wife, R/o. Paradi Village, Bobbili Mandal, Vizianagaram District Plot No. 21, House site Patta No.68/2019 Petitioners AND 1. The State of Andhra Pradesh, Revenue Department, Secretariat Building, Amaravathi, Guntur District, Represented by its Principal Secretary 2. The Andhra Pradesh State Housing Corporation Ltd., Near Manipal Hospital, NH- 16 Service Road, Tadepalli, Guntur District- 522501. Represented by its Managing Director. The District Collector, Vizianagaram District. The Project Director, Andhra Pradesh State Housing Corporation Ltd. Vizianagaram District. The Revenue Divisional Officer, Parvathipuram Division, Vizianagaram District The Tahsildar, Bobbili Mandal, Vizianagaram District. The Paradi Gram Panchayat, Bobbili Mandal, Vizianagaram District Rep. by its Panchayat Secretary aw NOH Respondents Petition under Article 226 of the Constitution of India praying that in the circumstances stated in the affidavit filed therewith, the High Court may be pleased to issue a writ of mandamus or any other appropriate writ or direction 1) declaring the action of respondents No. 2 te 6 In threatening to dispossess the petitioners from the house sites granted to them to an extent of Ac 0.015 cents for each petitioner, situated in Survey No.167-1P of Paradi Village, Bobbili Mandal, Vizianagaram District without issuing any notice, without following due process of law and without cancelling pattas granted in favour the petitioners and 2) declaring the action of respondents No.2 to 6 in providing house sites to the 3rd parties und@r "Navaratnalu Pedalu Andariki {Ilu" scheme/progromme / YSR housing scheme in the petitioner's plots situated in Survey No.167-1P of Paradi Village, Bobbili Mandal, Vizianagaram Districi as illegal, arbitrary and in violation of principles of natural justice and violative of Articles 14 and 21 of the Constitution of India and consequently direct the respondents No. 2 to 6 to forthwith sanction the houses to the petitioners under Navaratnalu Pedalu§ Andarikily scheme/progromme/ YSR housing scheme en par with other in petitioners' plots situated in Survey No.167-1P of Paradi Village, Bobbili Mandal, Vizianagaram District. IA NO: 2 OF 2020 Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to Stay of all further »roceedings including grant of house sites to third parties under "Navarainalu pedaluandariki illu" scheme/ programme in Survey No. 167-1P of Paradi Village, Bobbili Mandal, Vizianagaram District, pending disposal of the WP.., Pending disposal of WP 6204 of 2020, on the file of the High Court. IA NO: 1 OF 2020 Petition under Section 151 CPC praying {hat in the circumstances stgt&@ in the affidavit filed in support of the petition, the High Court may be pleased to"divect the respondents not to disposes the petitioners from the house sites grated tether to an extent of Ac 0.015 cents for each petitioner, situated in Survey No:167-4P of Parad Village, Bobbili Mandal, Vizianagaram District. Pénding disposal of WP 6204 of 2020, on the file of the High Court.. AND The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and the order of the High Court, dated 16.03.2020 and 08.09.2020 made herein and upon hearing the arguments of Sri.Taddi Nageswara Rao Advocate for the petitioners and of GP for Revenue for the Respondent Nos.1 to 6, and the Court made the following. ORDER:
(Taken up through video conferencing) "Heard learned counsel for the parties. Interim order passed earlier shall remain in operation until further orders.
Immediately on resumption of physical hearing, the case be listed for further orders."
Sd/- V. satyanaraya ASSISTANT REGISTRAR /ITRUE COPY// DAW For ASSISTANT REGISTRAR
1. One CC to Sri.Taddi Nageswara Rao Advocate [OPUC]
2. Two CCs to GP for Revenue, High Court Of Andhra Pradesh. [OUT]
3. One spare copy S HIGH COURT HCJ DATED:21.10.2020 NOTE: List for further orders ° immediately on resumption of physical hearing ORDER WP.No.6204 of 2020 a S | LY INTERIM ORDER EXTENDED ea, J "sng 8 PCHER ks Nene aS