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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(1) in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

(1)The compensation shall be determined as per the provisions laid down under Section 26 to Section 30 read with the notification issued under column 3 against serial number 2 of the First Schedule to the Act.