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[Cites 0, Cited by 73] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(20) in The Wild Life (Protection) Act, 1972

(20)"meat" includes blood, bones, sinew, eggs, shell or carapace, fat and flesh with or without skin, whether raw or cooked, of any wild animal or captive animal, other than a vermin;(20-A) "National Board" means the National Board for Wild Life constituted under section 5-A;