Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 90(3)(a) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(a)if such person is a member of the District Panchayat proceed against him in the manner specified in section 96;