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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Bengal Presidency - Subsection

Section 51(q) in The Calcutta Hackney-Carriage Act, 1919

(q)disobeys any direction given by a police-officer for the regulation of traffic and the control of carriages on hackney-carriage stands; (r) leaves his carriage unattended in any street or public place;