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State of Jharkhand - Section

Section 4 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1998

4. Class and Categories of employees.

- The Services shall consist of the following Classes and Categories of employees in the Civil Courts in the State of Bihar.Class III EmployeesCategory 1
(a)Shirestadaroi the District Judge.
Category 2
(a)Head Clerk of the District Judge
(b)Accountant
(c)Head Comparing Clerk
(d)Record Keeper
(e)Nazir
(f)Shirestadar of the Permanent Subordinate Judge.
(g)Shirestadar of the Chief Judicial Magistrate, Additional Chief Judicial Magistrate (as the case may be).
(h)Shirestadar of the other Subordinate and other Judges posted in the District/Sub-division including Additional Subordinate Judges.
(i)Shirestadar of Permanent Munsif.
Category 3
(a)Bench Clerk
(b)Office Clerk
(c)Naib Nazir
(d)Cashier
(e)Comparing perk
(f)Bill Clerk
(g)Assistant Accountant
(h)Sessions Clerk
Category 4
(a)Typist Grade I
(b)Typist Grade II
(c)Tupist Grade III
(d)Basic Grade
Category 5
(a)Stenographer Grade I
(b)Stenographer Grade II
(c)Stenographer Grade III
(d)Basic Grade
Category 6
(a)Driver of Staff Cars
Class IV Employees
(a)Orderly Peons/Office Peons
(b)Malis
(c)Waterman
(d)Sweeper
(e)Night-Guard
(f)Daftary