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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Mizoram - Subsection

Section 16(2) in Lai Autonomous District (Village Councils) Act, 2007

(2)If any member is ordered to withdraw for a second time from a meeting of the same meeting of the Village Council. the President may suspend the member for the remaining period of the same meeting.