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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(2)(i) in Gujarat Surviving Alienations Abolition Act, 1963

(i)the resumption under sub-section (1) shall he by levy of full Assessment on the land in accordance with the Code and the rules made thereunder, and