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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(1)(c) in The Coal Mines Regulations, 2017

(c)where a seam has an average inclination of more than thirty degrees from the horizontal, one or more vertical mine section or sections, as may be required by Regional Inspector, showing a vertical projection of the mine working: