Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in The Specified Bank Notes (Cessation Of Liabilities) Act, 2017

1. Short title and commencement.

(1)This Act may be called the Specified Bank Notes (Cessation of Liabilities) Act, 2017.
(2)It shall be deemed to have come into force on the 31st day of December, 2016.