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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(2)Registrar shall examine the Memorandum and the bye-laws of the applicant Association and decide whether the Memorandum and the bye-laws are in accordance with the provisions of the Ordinance.