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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3) in The Insecticides Rules, 1971

(3)Every importer or manufacturer of insecticide shall maintain a stock register in Form XV for technical grade insecticides and in [Form XV] [Substituted by Notification No. G.S.R. 840(E), dated 5.11.2015 (w.e.f. 30.10.1971).] for formulated insecticides.