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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(4) in The Orissa Minimum Wages Rules, 1954

(4)Entries in the [Combined Register of Muster Roll-cum-Register of Wages] and wage slips shall be authenticated by the employer or any person authorised by him in this behalf.[* * *] [Deleted vide O.G.E. No. 454 dated 27.3.2009.]