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[Cites 0, Cited by 0] [Section 60(1A)] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(1A)(b) in The West Bengal Primary Education Act, 1973

(b)such number of other members, not exceeding fourteen, as the State Government may determine, to be nominated by the Primary School Council within whose jurisdiction the Vidyalaya Unnayan Committee is constituted, and shall perform such functions as the State Government may by notification specify in this behalf.]