Gauhati High Court
Md. Jiaul Hoque vs The Union Of India And 4 Ors on 7 January, 2022
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/2
GAHC010220682021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7070/2021
MD. JIAUL HOQUE
S/O NOWSHAD ALI, R/O CHATLABARI P.S HAJO, DIST. KAMRUP ASSAM,
PIN-781102
VERSUS
THE UNION OF INDIA AND 4 ORS
REP. BY THE SECRETARY DEPTT. OF COMMUNICATION NEW DELHI-
110001
2:THE CHIEF POST MASTER GENERAL
ASSAM CIRLCE
GUWAHATI-781001
3:THE SUPERINTENDENT OF POST OFFICES
GUWAHATI DIVISION GUWAHATI-781001
4:THE SENIOR POST MASTER
GUWAHATI GPO GUWAHATI-781001
5:THE SUB POST MASTER (SPM)
HAJO SUB POST OFFICE GUWAHATI-781102
KAMRUP ASSA
Advocate for the Petitioner : MS. T SOM
Advocate for the Respondent : ASSTT.S.G.I.
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BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
07-01-2022 On the prayer of Shri P. Teli, learned counsel appearing on instructions of Ms. T. Som, learned counsel for the petitioner, the petition stands dismissed on withdrawal.
Ms. D. Sharma, learned C.G.C. is present.
JUDGE Comparing Assistant