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Gauhati High Court

Md. Jiaul Hoque vs The Union Of India And 4 Ors on 7 January, 2022

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                    Page No.# 1/2

GAHC010220682021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/7070/2021

            MD. JIAUL HOQUE
            S/O NOWSHAD ALI, R/O CHATLABARI P.S HAJO, DIST. KAMRUP ASSAM,
            PIN-781102



            VERSUS

            THE UNION OF INDIA AND 4 ORS
            REP. BY THE SECRETARY DEPTT. OF COMMUNICATION NEW DELHI-
            110001

            2:THE CHIEF POST MASTER GENERAL
            ASSAM CIRLCE
             GUWAHATI-781001

            3:THE SUPERINTENDENT OF POST OFFICES
             GUWAHATI DIVISION GUWAHATI-781001

            4:THE SENIOR POST MASTER
             GUWAHATI GPO GUWAHATI-781001

            5:THE SUB POST MASTER (SPM)
             HAJO SUB POST OFFICE GUWAHATI-781102
             KAMRUP ASSA

Advocate for the Petitioner   : MS. T SOM

Advocate for the Respondent : ASSTT.S.G.I.
                                                                       Page No.# 2/2


                                 BEFORE
                HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                    ORDER

07-01-2022 On the prayer of Shri P. Teli, learned counsel appearing on instructions of Ms. T. Som, learned counsel for the petitioner, the petition stands dismissed on withdrawal.

Ms. D. Sharma, learned C.G.C. is present.

JUDGE Comparing Assistant