Section 5(2) in The Andhra Pradesh And Madras (Alteration Of Boundaries) Act, 1959
(2)The territories specified in Parts I and II of the Second Schedule shall be included in and form a separate taluk to be known as Tiruttani taluk of Chingleput district; and in that taluk, the territories specified in Part II of that Schedule shall form a separate firka to be known as Kanakammachatram firka.
