Delhi High Court - Orders
Parijat Sinha vs State Of West Bengal & Ors on 23 May, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3166/2021
PARIJAT SINHA ..... Petitioner
Through: Mr. Anil Kumar Mishra, Ms. Priyal
Jain & Mr. Rudra Durta, Advocates
versus
STATE OF WEST BENGAL & ORS. ..... Respondents
Through: Mr. Anand Grover, Sr. Adv with Mr
Himanshu, Mr. Sanjeev Kaushik, Ms.
Astha Sharma, Advocates
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 23.05.2023
1. This hearing has been done through hybrid mode.
2. It is already 4:50 p.m. No time left.
3. List on 15th September, 2023.
PRATHIBA M. SINGH, J MAY 23, 2023 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 23:36:37