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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2)(m) in The Orissa Public Libraries Act, 2001

(m)the provisions governing the grant-in-aid to aided libraries and the eligibility thereof under Clause (a) of Section 2 and Section 17; and