Bombay High Court
Pr. Commissioner Of Income Tax-23 vs Dhfl Venture Capital Fund on 12 August, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
20. ITXA 815-18.doc
Chittewan
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO.815 OF 2018
Pr. Commissioner of Income Tax-23,
R.N. 124, Matru Mandir,
Tardeo Road, Mumbai-400 007 ... Appellant
Versus
M/s DHFL Venture Capital Fund
6th / 4th Floor, Dheeraj Arma,
Anant Kanekar Marg, Bandra (East),
Mumbai-400 051.
PAN : AAATD8633L ... Respondent
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Mr. Suresh Kumar for the Appellant.
Mr. Atul K. Jasani for the Respondent.
***
CORAM : DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 12 AUGUST 2022 P. C. :
. Mr. Jasani, learned Counsel for the Respondent states that he has already applied for discharge, as he has not received any instructions in the matter.
2 List on 8 September 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) Digitally signed RAJESH by RAJESH VASANT VASANT CHITTEWAN CHITTEWAN Date: 2022.08.17 19:18:01 +0530 1/1