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Bombay High Court

Pr. Commissioner Of Income Tax-23 vs Dhfl Venture Capital Fund on 12 August, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                                                                    20. ITXA 815-18.doc
Chittewan




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                           INCOME TAX APPEAL NO.815 OF 2018

Pr. Commissioner of Income Tax-23,
R.N. 124, Matru Mandir,
Tardeo Road, Mumbai-400 007               ...    Appellant
          Versus
M/s DHFL Venture Capital Fund
6th / 4th Floor, Dheeraj Arma,
Anant Kanekar Marg, Bandra (East),
Mumbai-400 051.
PAN : AAATD8633L                          ...    Respondent
                                    ***
Mr. Suresh Kumar for the Appellant.
Mr. Atul K. Jasani for the Respondent.
                                    ***
                           CORAM : DHIRAJ SINGH THAKUR &
                                      ABHAY AHUJA, JJ.

DATE : 12 AUGUST 2022 P. C. :

. Mr. Jasani, learned Counsel for the Respondent states that he has already applied for discharge, as he has not received any instructions in the matter.

2 List on 8 September 2022.





(ABHAY AHUJA, J.)                                   (DHIRAJ SINGH THAKUR, J.)
                 Digitally signed
    RAJESH       by RAJESH
                 VASANT
    VASANT       CHITTEWAN
    CHITTEWAN    Date: 2022.08.17
                 19:18:01 +0530




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