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[Cites 0, Cited by 0] [Section 76(3)] [Section 76] [Entire Act]

State of Tamilnadu - Subsection

Section 76(3)(b) in Tamil Nadu Pension Rules, 1978

(b)On receipt of a claim in Form 17 from such member, the Head of Office shall sanction the non-contributory family pension for the unexpired period aforesaid.