Supreme Court - Daily Orders
Sushma Berlia vs M/S Kumar Brothers on 16 April, 2014
ôITEM NO.5 COURT NO.8 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)
No(s).5921-5924/2014
(From the judgment and order dated 07/11/2013 in FA
No.130/2011, FA No.126/2011, COT No.21/2011 and CO No.1484/2011
of the HIGH COURT OF CALCUTTA)
SUSHMA BERLIA Petitioner(s)
VERSUS
M/S KUMAR BROTHERS & ORS Respondent(s)
(With prayer for interim relief)
[FOR FINAL DISPOSAL]
Date: 16/04/2014 These Petitions were called on for hearing
today.
CORAM : HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. H.L. Tiku, Sr. Adv.
Mrs. Yashmeet Kaur, Adv.
Mr. Shubhankar Sen, Adv.
Mr. Ashok K. Mahajan, Adv.
For Respondent(s) Mr. Arjun Garg, Adv.
Mr. Kunal Verma, Adv.
for M/S. Parekh & Co.
UPON hearing counsel the Court made the following
O R D E R
Perused the letters.
The matters are adjourned by two weeks for filing counter affidavit(s). (VINOD LAKHINA) (INDU BALA KAPUR) COURT MASTER COURT MASTER