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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(a) in The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

(a)in the case of any part of income or earnings, the amount of such part of income or earnings;