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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(1)(b) in The Estates Partition Act, 1897

(b)shall be framed so as to give effect to the division of the parent estate into separate estates which has been ordered by the Collector, and so as not to disturb such division.