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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(14) in First Statutes of the University of Udaipur

(14)The Director of Extension Education shall with respect to the employees working under him exercise the powers of drawing, disbursing and collecting moneys and shall have the power to:-
(a)Countersign T.A. bills, and
(b)grant leave to the employees.