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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(3) in Tamil Nadu Non-Trading Companies Rules, 1981

(3)If the endorsement aforesaid cannot be conveniently entered on the document itself, it shall be made on a separate sheet attached to the document, a note of such attachment being made on the document and signed by the Registrar.