Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(k) in Rajasthan Animal Husbandry Service Rules, 1963 (k)[ "Year" means the financial year;] [Added by vide Notification No. F.7(2) DOP/A-II/81, dated 21.12.1981.]
