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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(6) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(6)Children shall have the opportunity to keep themselves informed regularly of the news by reading newspapers, periodicals and other publications, through access to radio and television programmes and motion pictures and through the visits of the representatives of any association, youth society, club or organization in which the child is interested.