Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 12] [Entire Act] State of Kerala - Subsection Section 12(3) in The Kerala General Sales Tax Act, 1963 (3)The burden of proving the genuineness of the transport of goods using the documents prescribed in Section 29 shall lie on such dealer.
