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The Commissioner Of Income Tax vs Sociedade De Fomento Industrial Pvt. ... on 27 August, 2021

Bench: D.Y. Chandrachud, M.R. Shah

     ITEM NO.44                       Court 4 (Video Conferencing)                       SECTION IX

                                      S U P R E M E C O U R T O F               I N D I A
                                              RECORD OF PROCEEDINGS

                      Petition(s) for Special Leave to Appeal (C)                    No(s).5940/2021

     (Arising out of impugned final judgment and order dated 22-10-2020
     in TA No. 25/2012 passed by the High Court of Judicature at Bombay
     At Goa)

     THE COMMISSIONER OF INCOME TAX                                                    Petitioner(s)

                                                             VERSUS

     SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD.                                         Respondent(s)

     Date : 27-08-2021 This petition was called on for hearing today.

     CORAM :
                              HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                              HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)                      Mr.   N. Venkataraman, ASG
                                            Mr.   B.K. Satija, Adv.
                                            Mr.   Manish Pushkarna, Adv.
                                            Mr.   P.V. Yogeswaran, Adv.
                                            Mr.   Raj Bahadur Yadav, AOR

     For Respondent(s)                      Mr.   Yashraj Singh Deora, AOR
                                            Mr.   Nishant Thakkar, Adv.
                                            Ms.   Sonal Mashankar, Adv.
                                            Ms.   Prakriti Roy, Adv.
                                            Ms.   Jasmin Amalsadvala, Adv.


                           UPON hearing the counsel the Court made the following
                                                  O R D E R

1 Counter affidavit be filed within a period of four weeks.

2 List the Special Leave Petition on 1 October 2021.

19:50:05 IST                   AR-CUM-PS                                         COURT MASTER
Reason: