Section 3(12) in The Aircraft Rules, 1937

[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(12) in The Aircraft Rules, 1937

(12)"Class rating" shall comprise--

(a)Single-engine, land;

(b)Single-engine, sea;

(c)Multi-engine, land;

(d)Multi-engine, sea;