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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2)(i) in The U.P. State Council Of Higher Education Act, 1995

(i)to prepare an overview report on the working of the Universities and Colleges in the State and to furnish a copy thereof to the State Government and such other authorities as the State Government may specify;