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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(4) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(4)[] [Renumbered by [G.S.R. 289, Notification No. F. 9(10),/Ind./II/71, dated 13.2.1978-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 9.3.1978, page 854.] = 1978 RSCS/II/P. 93/H. 107.] An Inspector may carry out minor adjustments on payment of each additional fees as may be fixed by the Superintendent in each case.