Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(2)(b) in Andhra Pradesh General Sales Tax Act, 1957 (b)any other sum charged by the dealer for anything done in respect of goods sold at the time of, or before, the delivery of the goods;