Delhi High Court - Orders
Flipkart Internet Private Limited vs Godaddy Operating Company Llc &Ors on 24 November, 2020
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 370/2020
FLIPKART INTERNET PRIVATE LIMITED ..... Plaintiff
Through None
versus
GODADDY OPERATING COMPANY LLC &ORS...... Defendants
Through None
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 24.11.2020 [Physical Court Hearing] I.A. 10889/2020
1. I am informed that a request has been made for taking up the matter via Video Conferencing Mechanism.
2. Accordingly, at request, list the matter on 12.01.2021.
RAJIV SHAKDHER, J NOVEMBER 24, 2020 rb Click here to check corrigendum Signature Not Verified Digitally Signed By:ATUL JAIN Signing Date:25.11.2020 13:15:05