Bombay High Court
Baliram Ambadas Zombade And Ors vs State Of Maharashtra And Ors on 23 February, 2026
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
Common Order 23.02.2026.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION/
CIVIL APPELLATE JURISDICTION
Digitally
signed by
VINA
VINA ARVIND
ARVIND KHADPE CORAM : RAVINDRA V. GHUGE &
KHADPE Date:
2026.02.25
11:34:38
ABHAY J. MANTRI, JJ.
+0530 DATE : 23rd FEBRUARY, 2026. P.C. :-
1. At the time of rising at 6.10 pm, the matters mentioned in the chart in paragraph No. 7 hereunder, could not be taken up for hearing due to paucity of time.
2. In several of these matters, there are office objections. As such, all office objections shall be removed within two weeks.
3. Subject to compliance of the above, ad-interim/ interim order, if any granted earlier, would continue.
4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15 th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.
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7. Subject to the above, list these matters as under :-
Serial Nos. of matters on To be listed on To be listed in the the Board category 36 to 60 25.03.2026 Fresh Admission 61 to 98 26.03.2026 Fresh Admission 100 to 113 27.03.2026 Fresh Admission 115 to 122 30.03.2026 Fresh Admission 124 30.03.2026 Fresh Admission 126 30.03.2026 Fresh Admission 130 01.04.2026 For Final Hearing at Stage 131 to 137 01.04.2026 Urgent Admission 140 to 144 01.04.2026 Urgent Order 146 01.04.2026 Urgent Order 147 to 188 02.04.2026 Due Admission - I 190 to 197 02.04.2026 Due Admission - I 199 to 200 02.04.2026 Due Admission - I 201 02.04.2026 For Final Hearing (ABHAY J. MANTRI, J.) (RAVINDRA V. GHUGE, J.) Sufiyan Syed - PA
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