Section 173(5) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959
(5)The Speaker shall, as soon as may be after he has accepted the resignation of a member, inform the House that the member has resigned his seat in the House and that he has accepted the resignation.Explanation. - When the House is not in session the Speaker shall inform the House immediately after the House re-assembles.
