Bombay High Court
Rikan Chakma S/O Anarjya Chakma vs The State Of Maharashtra on 27 September, 2023
Author: M. S. Karnik
Bench: M. S. Karnik
2023:BHC-AS:28452
PMB 48.BA.1199-23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
BAIL APPLICATION NO.1199 OF 2023
RIKAN CHAKMA ..APPLICANT
VS.
THE STATE OF MAHARASHTRA ..RESPONDENT
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Adv. Vikrant Anil Khare a/w Adv. Samyak Bhatkar i/b. Adv.
Nuzhat Shaikh for the applicant.
Mr. A. A. Palkar, APP for the State.
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CORAM : M. S. KARNIK, J.
DATE : SEPTEMBER 27, 2023
P.C. :
1. Learned counsel for the applicant, on instructions, seeks leave to withdraw this application.
2. The application is allowed to be withdrawn and disposed of accordingly.
(M. S. KARNIK, J.) 1/1 Signed by: Pradnya Bhogale Designation: PA To Honourable Judge Date: 27/09/2023 18:14:09