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Union of India - Section

Section 47 in The Aircraft (Security) Rules, 2011

47. Powers of the inquiry Officer.

- For the purpose of inquiry an inquiry Officer shall have power-
(a)to require, by notice, the attendance of any person;
(b)to require any such person to make and to sign a declaration regarding the true nature of the statements made by him;
(c)to require the production of books, papers, documents and articles;
(d)to have access to and exam me any aircraft or place,