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State of Bihar - Section

Section 10 in The Bihar Development of Homeopathic System of Medicine (Conduct of Business and Maintenance of Correct Minutes of the Meetings of the Board) Rules, 1954

10.

When motions identical in purport stand in the names of two or more Members the President shall decide which motion shall be moved, and the other motion or motions, identical in purport shall not thereupon be moved.